Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Tripura - Subsection

Section 41(1)(b) in Tripura Excise Rules, 1962

(b)if the aid of any other officer referred to in the said sub-section is required-to the nearest superior officer of the department or body which he serves :