Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(q) in Orissa Public Distribution System (Control) Order, 2008

(q)"Storage Agent" means an agent appointed by the Orissa State Civil Supplies Corporation for transportation and/or storage of PDS commodities for and on behalf of the said corporation for their eventual distribution through the Public Distribution System;