Bombay High Court
Asaram Kisan Datir Through His Gpa ... vs The State Of Maharashtra Through Its ... on 1 August, 2024
(1) paucity.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
961 WRIT PETITION NO. 4047 OF 2014
Syed Abdul Razzak Syed Multani
VERSUS
The State Of Maharashtra And Others
...
WITH
WRIT PETITION NO. 3735 OF 2014
WITH
WRIT PETITION NO. 6172 OF 2014
WITH
WRIT PETITION NO. 4957 OF 2014
WITH
CIVIL APPLICATION NO. 6311 OF 2024
IN WP/6172/2014
WITH
CIVIL APPLICATION NO. 2683 OF 2022
IN WP/3735/2014
WITH
CIVIL APPLICATION NO. 11432 OF 2023
IN WP/6172/2014
...
CORAM : S.G. CHAPALGAONKAR, J.
DATED : 1st August, 2024. P.C.:-
1. Due to paucity of time, the following matters are adjourned to the dates and category mentioned against them.
2. Interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date
961 WRIT PETITION NO. 4047 OF 2014
(2) paucity.odt
WRIT PETITION NO. 3735 OF 2014 WITH WRIT PETITION NO. 6172 OF 2014 18.9.2024 WITH WRIT PETITION NO. 4957 OF 2014 WITH CIVIL APPLICATION NO. 6311 OF 2024 IN WP/6172/2014 WITH CIVIL APPLICATION NO. 2683 OF 2022 IN WP/3735/2014 WITH CIVIL APPLICATION NO. 11432 OF 2023 IN WP/6172/2014 962 WRIT PETITION NO. 14594 OF 2017 18.9.2024 963 WRIT PETITION NO. 8458 OF 2018 WITH CIVIL APPLICATION NO. 7745 OF 2024 IN WP/8458/2018 WITH CIVIL APPLICATION NO. 11119 OF 2019 IN WP/8458/2018 964 WRIT PETITION NO. 8923 OF 2019 965 WRIT PETITION NO. 3320 OF 2021 WITH CIVIL APPLICATION NO. 5927 OF 2024 IN CA/15251/2022 WITH CIVIL APPLICATION NO. 5929 OF 2024 IN CA/15251/2022 WITH WRIT PETITION NO. 6569 OF 2024 966 WRIT PETITION NO. 5861 OF 2022 (3) paucity.odt WITH WRIT PETITION NO. 11605 OF 2022 19.9.2024 967 WRIT PETITION NO. 4891 OF 2023 968 WRIT PETITION NO. 5093 OF 2023 969 WRIT PETITION NO. 5790 OF 2023 WITH CIVIL APPLICATION NO. 11296 OF 2023 IN WP/5790/2023 970 WRIT PETITION NO. 6917 OF 2023 971 WRIT PETITION NO. 7250 OF 2023 972 WRIT PETITION NO. 10213 OF 2023 20.9.2024 973 WRIT PETITION NO. 12138 OF 2023 974 WRIT PETITION NO. 12962 OF 2023 975 WRIT PETITION NO. 13488 OF 2023 976 WRIT PETITION NO. 13625 OF 2023 977 WRIT PETITION NO. 13838 OF 2023 23.09.2024 WITH CIVIL APPLICATION NO. 15534 OF 2023 IN WP/13838/2023 978 WRIT PETITION NO. 14335 OF 2023 979 WRIT PETITION NO. 14351 OF 2023 980 WRIT PETITION NO. 14585 OF 2023 981 WRIT PETITION NO. 14594 OF 2023 982 WRIT PETITION NO. 15316 OF 2023 24.9.2024 983 WRIT PETITION NO. 15319 OF 2023 984 WRIT PETITION NO. 15321 OF 2023 985 WRIT PETITION NO. 15410 OF 2023 (4) paucity.odt 986 WRIT PETITION NO. 674 OF 2024 987 WRIT PETITION NO. 1234 OF 2024 988 WRIT PETITION NO. 1235 OF 2024 25.09.2024 989 WRIT PETITION NO. 1421 OF 2024 990 WRIT PETITION NO. 1431 OF 2024 WITH WRIT PETITION NO. 1418 OF 2024 WITH WRIT PETITION NO. 1436 OF 2024 991 WRIT PETITION NO. 1734 OF 2024 992 WRIT PETITION NO. 3029 OF 2024 26.09.2024 993 WRIT PETITION NO. 3031 OF 2024 994 WRIT PETITION NO. 3044 OF 2024 995 WRIT PETITION NO. 4170 OF 2024 996 WRIT PETITION NO. 5567 OF 2024 997 WRIT PETITION NO. 6063 OF 2024 WITH WRIT PETITION NO. 5922 OF 2024 WITH 27.09.2024 WRIT PETITION NO. 5982 OF 2024 WITH WRIT PETITION NO. 5887 OF 2024 WITH WRIT PETITION NO. 5865 OF 2024 WITH WRIT PETITION NO. 5916 OF 2024 WITH WRIT PETITION NO. 6281 OF 2024 998 WRIT PETITION NO. 6766 OF 2024 999 WRIT PETITION NO. 6776 OF 2024 (5) paucity.odt 1000 CONT. PETITION NO. 94 OF 2021 IN WP/4556/2003 1001 CONT. PETITION NO. 544 OF 2021 IN WP/420/2018 1002 CONT. PETITION NO. 64 OF 2023 30.09.2024 1003 CONT. PETITION NO. 846 OF 2023 1004 CONT. PETITION NO. 953 OF 2023 IN AO/88/1993 1005 CONT. PETITION NO. 80 OF 2024 IN WP/2706/2015 1006 WRIT PETITION NO. 2468 OF 2009 01.10.2024 1007 WRIT PETITION NO. 1880 OF 2011 ( S. G. CHAPALGAONKAR ) JUDGE ....
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