Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 149 in U.P. Revenue Code (Amendment) Act, 2016 149. Amendment of Section 195. - In Section 195 of the said Code, in Hindi version, the following section shall be substituted, namely -^^195- /kkjk 192] /kkjk 193 ;k /kkjk 194 esa fdlh ckr ds gksrs gq, Hkh] ;fn dysDVj ;k vk;qDr] tSlh Hkh fLFkfr gks] dks ,slk fo'okl djus dk dkj.k gS fd bl v/;k; ds v/khu gq, fldh LFkoj lEifRr ds fodz; dks vikLr fd;k tkuk pkfg, rks uhykeh dzsrk dks dkj.k] ;fn dksbZ gS] crkus dh uksfVl nsrs gq, og fodz; dks ys[kc) fd;s tkus okys dkj.kksa ij vikLr dj ldrk gSA**.
