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Punjab-Haryana High Court

Asylum Estate Llp vs State Of Haryana And Ors on 18 March, 2015

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal, Rekha Mittal

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                    CHANDIGARH

                                                              CWP No.2491 of 2015
                                                              Date of decision: 18.3.2015


            Asylum Estate LLP
                                                                          ......Petitioner
                                      Vs.



            State of Haryana and others


                                                                          .....Respondents



            CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
                   HON'BLE MRS. JUSTICE REKHA MITTAL


            Present: Mr. Sandeep Sharma, Advocate for the petitioner.

                               Mr. Sudeep Mahajan, Addl.A.G.Haryana, for the State.

                               Mr. Pritam Saini, Advocate for respondent No.3-HSIDC


            Ajay Kumar Mittal, J.

For orders, see CWP No.1445 of 2015 (Pagoda Developer LLP vs. State of Haryana and others).

                                                                  (Ajay Kumar Mittal)
                                                                         Judge


            March 18, 2015                                           (Rekha Mittal)
            'gs'                                                         Judge




GURBAX SINGH
2015.04.23 15:30
I attest to the accuracy and
integrity of this document
High Court Chandigarh