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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in The Orissa Declaration of Stocks and Prices of Essential Commodities Order, 1973

(a)inspect or cause to be inspected any book or document or accounts as well as any stock of essential commodities belonging to, or under the control of, any person;