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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(2)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)such college or institution shall cease to be an affiliated college or recognised or approved institution for the purposes of this Act.