Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 3 November, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~23 to 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020, CM APPL. 42573/2022
+ W.P.(C) 9852/2020
+ W.P.(C) 12105/2021
SURESH SHARMA ..... Petitioner
Through: Mr. M. K. Bhardwaj, Mr. M. D.
Jangra, Ms. Priyanka M. Bhardwaj
and Mr. Arun Prakash, Advocates.
versus
NTRO & ORS. ..... Respondents
Through: Mr. Vikram Jetly, CGSC with
Ms.Shreya Jetly, Advocate for R-1,
R-3 & R-9 in item Nos. 23 and 24 and
for R-1, R-5 & R-10 in item No. 25.
Ms. Priya Singh, Advocate for R-1,
R-2 and R-5.
Mr. Naresh Kaushik, Adv. for UPSC
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 03.11.2023 List on January 31, 2024.
A copy of this order be kept in all petitions.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
NOVEMBER 03, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2023 at 00:43:34