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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(1)(ii) in A.P.J. Abdul Kalam Technological University Act, 2015

(ii)fixing of number of working days, number of actual days of instructions, holidays other than Sundays, vacation and terms in academic year;