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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(2)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)he shall not act under this section in contravention of any order of the Council prohibiting the execution of any particular work or the doing of any particular act; and