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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(3) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005

(3)In particular and without prejudice to the provisions contained in sub-section (2), the Medium Term Fiscal Policy shall include an assessment of sustainability relating to-
(i)the balance between revenue receipts and revenue expenditure;
(ii)the use of capital receipts including borrowings for generating productive assets.