Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Article 124] [Constitution] Constitution Subarticle Article 124(7) in Constitution of India (7)No person who has held office as a Judge of the Supreme Court shall plead or act in any court or before any authority within the territory of India.