Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Odisha - Subsection Section 57(1) in The Orissa Municipal Employees' Pension Rules, 1989 (1)As soon as an employee has completed one year of continuous service he shall give details of his family in Form No. II to the Chairman of the concerned Council.
