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State of Gujarat - Section

Section 10 in Indian Institute of Teacher Education, Gujarat Act, 2010

10. Officers of University.

- The following shall be the officers of the University, namely: -
(i)The Chancellor;
(ii)The Vice-Chancellor;
(iii)The Registrar;
(iv)The Finance and Accounts Officer; and
(v)such other officers as may be declared by the Statutes to be the officers of the University.