Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Jharkhand - Subsection Section 78(1) in Jharkhand Municipal Act, 2011 (1)The Mayor or Chairperson shall preside at every meeting of the municipality, and in his absence, the Deputy Mayor or Vice-Chairperson shall preside the meeting.
