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[Cites 0, Cited by 0] [Section 73B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73B(16) in Andhra Pradesh Co-Operative Societies Rules, 1964

(16)Cost of Management: - The cost of Management in Co-operative Credit Society shall be as per the guidelines issued by National Bank for Agriculture and Rural Development from time to time.]Forms Under Andhra Pradesh Co-Operative Societies Rules, 1964Form A[Under Rule 3]Application for Registration of a Cooperative Society under the Andhra Pradesh Cooperative Societies Act, 1964ToThe Registrar ........Sir,We the undersigned being eligible to become members, apply for the Registration of Cooperative Society with ............liability, under the title of .............having its registered office at ...........Mandal ........... District ............ and its bye-laws.