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Union of India - Section

Section 6 in The Mineral Conservation And Development Rules, 1988

6. Prospecting operation to be carried out in accordance with scheme of prospecting.

- Every holder of a prospecting license shall carry out the prospecting operations in accordance with the scheme of prospecting submitted under rule 4 or with such modifications, if any, as intimated under rule 5 or as directed by the Controller General or the authorised officer.