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[Cites 0, Cited by 0] [Section 38(5)] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(5)(b) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(b)except by a resolution supported by not less than one half of the total number of the members of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] for the time being.