Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act] State of West Bengal - Subsection Section 91(3)(f) in The Chandernagore Municipal Corporation Act, 1990 (f)setting up of milk dairies or farms for supply, distribution and processing of milk or milk products for the benefit of the people;