Section 6(3)(a) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(a)If according to forestry principles it will be proper to cut the tree for which an application is made. All such trees will be numbered.

Legal Document View