Section 13(1)(a) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(a) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(a)sells or otherwise disposes of his business or any part thereof, or effect or makes any other change in the composition of the ownership of the business, or

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State of Rajasthan - Subsection

Section 13(1)(a) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990