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Bengal Presidency - Section

Section 777 in Police Regulations, Bengal , 1943

777. Efficiency bar.

- No officer shall be allowed to draw pay at a rate above the stage at which the efficiency bar is fixed until a declaration is made by the authority empowered to withhold increments that it has satisfied itself that the official in question is fit to pass the efficiency bar.(See Fundamental Rule 25 and instruction thereunder and Bengal Service Rule 46.)