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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in Homoeopathy Central Council (Election) Rules, 1975

(3)The Returning Officer, shall, on receiving a notice of withdrawal and on being satisfied as to the genuineness of the notice of withdrwal under sub-rules (1), cause the notice to be affixed in some conspicuous place in his office.] [Inserted by G.S.R. 576(E), dated 29.9.1982.]