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State of Madhya Pradesh - Section

Section 1 in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

1. Short title, extent, commencement and application.

(1)This Act may be called the Madhya Pradesh Vishesh Sashastra Bal Adhiniyam, 1968.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall [come into force on such date] [W.e.f. 1-12-1974.] as the State Government may, by notification, appoint.
(4)It shall apply to the members of the Madhya Pradesh Special Armed force, wherever they may be.