Section 7(1)(a) in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952

[Cites 0, Cited by 1] [Section 7(1)] [Section 7] [Entire Act]

(a)the income from rents during each of the three agricultural years 1949-50, 1950-51 and 1951-52, and

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