Delhi High Court - Orders
Ankit Kumar Tiwari vs Union Of India & Ors on 21 September, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14942/2022, CM APPL. 45990/2022
ANKIT KUMAR TIWARI .....Petitioner
Through: Mr.Manu Shekhar, Advocate
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms.Amrita Prakash, CGSC
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 21.09.2023 Today's Court proceedings are conducted through physical/hybrid mode.
At request, by way of last and final opportunity, six weeks time is granted to the respondents to file the counter affidavit with advance copy to counsel for the petitioner, who may file rejoinder thereto, if any, within four weeks thereafter.
List on 16.02.2024.
REGISTRAR SEPTEMBER 21, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 22:18:23