Himachal Pradesh High Court
Smt. Arun Bala Arora vs Shri Ramesh Arora & on 24 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Smt. Arun Bala Arora Versus Shri Ramesh Arora & another RSA No.276 of 2008 24.06.2022 Present: Mr. Neeraj Gupta, Senior Advocate, with Mr. Janesh Gupta, Advocate, for the appellant.
Mr. G.D. Verma, Sr. Advocate, with Mr. B.C. Verma, Advocate, for respondent No.1.
Name of respondent No.2 stands deleted.
When this case was taken up for consideration, learned Senior Counsel appearing for the appellant, submits that on account of some subsequent developments, the hearing of the case be deferred by three weeks to enable him to have instructions. Ordered accordingly.
As prayed for, list on 26.07.2022.
(Ajay Mohan Goel) Judge June 24, 2022 (Rishi) ::: Downloaded on - 24/06/2022 20:05:40 :::CIS