Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(1) in Gujarat Panchayats (Second Amendment) Act, 1963

(1)in sub-section (1), after the words "services of the State" the word and figures "and such number of officers or servants allotted or transferred to a panchayat under section 157 or 168 but not allocated to the Panchayat Service under section 206" shall be inserted;