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[Cites 0, Cited by 0] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)Subject to the provision of sub-rule (3) of the rule 165, in no circumstances shall a person other than the Loco pilot or a railway servant duly qualified in all respects, drive a locomotive on any running line.