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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Manipur - Subsection

Section 101(1)(i) in The Manipur Panchayati Raj Act, 1994

(i)if he is employed as a paid legal practitioner on behalf of the Gram Panchayat or the Zilla Parishad or accepts employments as legal practitioner against the Gram Panchayat or Zilla Parishad; or