Delhi High Court - Orders
Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 10 November, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~19& 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019&IA No. 153/2019
MINISTRY OF PETROLEUM & NATURAL GAS..... Petitioner
Through: Mr. Sasi Prabhu, Mr. Tushar
Bhardwaj, Mr. Mohammed. I and Mr.
Anurag Ahluwalia, Advs.
versus
HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Respondent
Through: Mr. Tejas Karia, Ms. AvlokitaRajvi
and Ms. Punya Mehrotra, Advs.
20
+ OMP (ENF.) (COMM.) 52/2019& EX.APPL.(OS) 141/2016
HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Decree Holder
Through: Mr. Tejas Karia, Ms. AvlokitaRajvi
and Ms. Punya Mehrotra, Advs.
versus
GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
NATURAL GAS..... Judgement Debtor
Through: Mr. Sasi Prabhu, Mr. Tushar
Bhardwaj, Mr. Mohammed. I and Mr.
Anurag Ahluwalia, Advs.
Mr. Ruchir Mishra, Mr. Mukesh
Kumar Tiwari and Ms. Reba Jena
Mishra, Advs. for UOI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 10.11.2023
List on 07.02.2024.
SACHIN DATTA, J
NOVEMBER 10, 2023/AT
This is a digitally signed order.
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