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State of Maharashtra - Section

Section 20 in The Sandip University Act, 2015

20. Authorities of University.

- The following shall be the authorities of the University namely :-
(i)the Governing Body ;
(ii)the Board of Management;
(iii)the Academic Council ;
(iv)the Board of Examinations ; and
(v)such other authorities, as may be declared by the statutes to be the authorities of the University.