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Bombay High Court

Haridas N. Bhomkar And 14 Ors vs Municipal Corporation For The City Of ... on 4 December, 2018

                                   Before : Aniruddha M. Chandekar
                                   Prothonotary & Senior Master
                                   Date : 4th December, 2018
FOR REJECTION (ORIGINAL SIDE MATTERS) :
 141 WPL/3117/2017 )          Ms. Shivani Rawat I/b. Tri Legal,
                     )        Advocate for Petitioners.
                     )
                     ) P.C. : As a last chance, time is granted to
                     )        Petitioners and/or their Advocate to
                     )        remove office objections on the Petition
                     )        and get the same numbered and
                     )        registered till 15.01.2019, failing
                     )        Petition to stand rejected for non-
                     )        removal of office objections under
                     )        O.S.Rule 986.

142   WPL/3119/2017              )          Mr. Arvind Reddy I/b. Reddy Jagdish G.,
       PIL/140/2006              )          Advocate for Petitioners.
           with                  )
      CONPW/43/2018              ) P.C. :   As a last chance, time is granted to
      WPL/3119/2017              )          Petitioners and/or their Advocate to
                                 )          remove office objections on the Petition
                                 )          and get the same numbered and
                                 )          registered till 15.01.2019, failing
                                 )          Petition to stand rejected for non-
                                 )          removal of office objections under
                                 )          O.S.Rule 986.

143   WPL/3147/2017              )          None present for Petitioner.
          with                   )
      CONPWL/8/2018              )          Mr. Mahek Chheda I/b. J. Sagar
      WPL/3147/2017              )          Associates, Advocate for Respondent No.
                                 )          8.
                                 )

) P.C. : As a last chance, time is granted to ) Petitioners and/or their Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered till 15.01.2019, failing ) Petition to stand rejected for non-

                                 )          removal of office objections under
                                 )          O.S.Rule 986.

Date : 04.12.2018                              Prothonotary & Senior Master




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