Bombay High Court
Haridas N. Bhomkar And 14 Ors vs Municipal Corporation For The City Of ... on 4 December, 2018
Before : Aniruddha M. Chandekar
Prothonotary & Senior Master
Date : 4th December, 2018
FOR REJECTION (ORIGINAL SIDE MATTERS) :
141 WPL/3117/2017 ) Ms. Shivani Rawat I/b. Tri Legal,
) Advocate for Petitioners.
)
) P.C. : As a last chance, time is granted to
) Petitioners and/or their Advocate to
) remove office objections on the Petition
) and get the same numbered and
) registered till 15.01.2019, failing
) Petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
142 WPL/3119/2017 ) Mr. Arvind Reddy I/b. Reddy Jagdish G.,
PIL/140/2006 ) Advocate for Petitioners.
with )
CONPW/43/2018 ) P.C. : As a last chance, time is granted to
WPL/3119/2017 ) Petitioners and/or their Advocate to
) remove office objections on the Petition
) and get the same numbered and
) registered till 15.01.2019, failing
) Petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
143 WPL/3147/2017 ) None present for Petitioner.
with )
CONPWL/8/2018 ) Mr. Mahek Chheda I/b. J. Sagar
WPL/3147/2017 ) Associates, Advocate for Respondent No.
) 8.
)
) P.C. : As a last chance, time is granted to ) Petitioners and/or their Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered till 15.01.2019, failing ) Petition to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 04.12.2018 Prothonotary & Senior Master
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