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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

6.

In addition to check-measurement by the Municipal Engineer of Commissioner, the Engineer of the Public Health Department may test-check, check-measure and inspect the works and exercise similar powers so laid down in Rules 6, 13 and 14 of the Municipal Works Rules:Provided that the Chairperson, Municipal Council or the Municipal Commissioner, as the case may be request the technical authority empowered to check-measure and take up test check of works at any time.