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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(a) in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

(a)On receipt of information about the vacancy position from the Member-Convenor of various districts, as indicated in rule 5 above, the Director of School Education shall issue a notification in atleast four (4) leading Newspapers in the State of which atleast two (2) in Telugu and One (1) in Urdu inviting applications from candidates registered in the respective Employment Exchanges as of first of May of the year.