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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(2)If any institution has worked for less than 200 days during the twelve months ending on March 31, a proportionate reduction may be made from the annual grant payable under the rule.