Supreme Court - Daily Orders
Rajwati @ Rajjo vs United India Insurance Company Limited on 3 November, 2022
Bench: Krishna Murari, S. Ravindra Bhat
ITEM NO.5 COURT NO.15 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30754/2019
(Arising out of impugned final judgment and order dated 29-04-2019
in SBCMA No. 441/2019 passed by the High Court of Judicature for
Rajasthan at Jaipur)
RAJWATI @ RAJJO & ORS. Petitioner(s)
VERSUS
UNITED INDIA INSURANCE COMPANY LIMITED & ORS. Respondent(s)
([MACT MATTER] )
WITH
SLP(C) No. 30755/2019 (XV)
Date : 03-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Anuj Bhandari, AOR
Mr. Gaurav Jain, Adv.
Ms. Anjali Doshi, Adv.
For Respondent(s) Mr. S.L. Gupta, Adv.
Ms. Gunjan Sharma, Adv.
Mata Prashad Singh, Adv.
Mr. Neeraj Srivastava, Adv.
Ms. Ranjana R. Singh., Adv.
Mr. Gurmeet Singh, Adv.
Mr. Dharam Pal Saini, Adv.
Mr. Varinder Kumar Sharma, AOR
Ms. Nidhi, AOR
Mr. Sarthak Arora, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Heard learned counsel for the parties. Signature Not Verified Arguments concluded.
Digitally signed byGEETA AHUJA Date: 2022.11.05 12:00:36 IST Reason: Judgment/Order reserved.
(SONIA GULATI) (RENU BALA GAMBHIR) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)