Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(i) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971 (i)'Appointed date' means 2-12-1963 or such other subsequent date from which the Board decided to pay the revised pay scales to the members;
