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State of West Bengal - Section

Section 136 in West Bengal Municipal (Building) Rules, 2007

136. Clearing of Site.

— As soon as any building is completed, all rubbish, refuse or debris of any description shall be removed, to the satisfaction of the Authority, by the Owner from the site or sites on which building operations have been carried out or from any adjoining land which may have been used for deposition of materials or debris.