Andhra Pradesh High Court - Amravati
Smt Pilla Suneetha vs The Andhra Pradesh Public Service ... on 8 July, 2021
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HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.A.No.249 of 2021
PROCEEDINGS SHEET
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DATE ORDER
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2. 08.07.2021 (Through Video-Conferencing)
On the prayer made by Mr.S.Srinivasa Rao, learned
counsel for the petitioner, list this case after two weeks.
Mr.N.A.Ramachandra Murthy, learned standing counsel
for respondent No.1 and Mr.N.Aswartha Narayana, learned
Government Pleader for Services-I, for respondent No.2, are present.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J
MRR
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DATE ORDER
No. NOTE