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Andhra Pradesh High Court - Amravati

Smt Pilla Suneetha vs The Andhra Pradesh Public Service ... on 8 July, 2021

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               HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                         MAIN CASE: W.A.No.249 of 2021
                               PROCEEDINGS SHEET

Sl.                                                                              OFFICE
        DATE                                  ORDER
No.                                                                               NOTE


2.    08.07.2021                  (Through Video-Conferencing)

                      On the prayer made by Mr.S.Srinivasa Rao, learned
                   counsel for the petitioner, list this case after two weeks.
                      Mr.N.A.Ramachandra Murthy, learned standing counsel
                   for respondent No.1 and Mr.N.Aswartha Narayana, learned

Government Pleader for Services-I, for respondent No.2, are present.





                   ARUP KUMAR GOSWAMI, CJ               NINALA JAYASURYA, J
                   MRR
 Sl.                  OFFICE
      DATE   ORDER
No.                   NOTE