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State of Rajasthan - Section

Section 10 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

10. Reservation of vacancies for outstanding sports persons.

- Reservation of vacancies for outstanding sportspersons shall be 2% of total vacancies outside the purview of the commission in that year earmarked for direct recruitment. In the event of non-availability the eligible. And suitable sportspersons in particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure and such vacancies shall not be carried forward to the subsequent year. The reservation for sport persons shall be treated as horizontal reservation and it shall be adjusted in the respective category to which the sportspersons belong,Explanation. - "outstanding sportspersons" shall mean and include the sports persons belonging to the state who have participated individually or in team in the Sports& Games recognized by the International Olympic Committee and Indian Olympic Association or in International Championships in Badminton, Tennis, Chess and Cricket recognized by their respective National Level Association, Federation or Board, with the following descriptions for each class of the civil Services.
S.No. Class of Service Description
1 Subordinate Has represented India in Asian Games, AsianChampionships, common wealth Games, World Championships, WorldUniversity Games, World School Games, SAARC Games or OlympicGames where he (in an individual item) or his team(in a teamevent) has obtained 1st, 2ndor 3rdposition.