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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Maharashtra - Subsection

Section 8A(1) in The Maharashtra Electricity (Special Powers) Act, 1946

(1)Any officer authorized by the [State] Government in this behalf by general or special order, my enter and inspect any premises for the purpose of verifying whether an order made under this Act is complied with or not.