17. Employment of other servants.- (1) Subject to such rules as may be made in this behalf and with the previous approval of the Panchayat Samiti, a Gram Panchayat may employ such other servants as are considered necessary for carrying out the duties imposed on it by this Act, and may suspend, dismiss or otherwise punish such servants.
(2)A Gram Panchayat shall pay the remuneration to such servants out of the Sabha Fund.]
