Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 3(2)(a) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(a)employ or engage sufficient number of officers or employees at its Call Centres;