Section 2(2) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967
(2)When a Committee constituted for the disposal of Nazul/Devsthan Buildings (Vide Government Order No. F 5(4) O & M/67, dated 3-2-67) decides to dispose of any un-serviceable, uneconomic or surplus Nazul/Devsthan Building situated in its area, it shall submit its proposal to the Chief Secretary to the Government of Rajasthan for conveying Government sanction in the matter.
