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State of Andhra Pradesh - Section

Section 39 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

39. Statement of Officer before whom affidavit is sworn:

- The Officer before whom an affidavit is sworn or affirmed shall state the date on which, and the place where, the same is sworn or affirmed and sign his name and description at the end as in Form No. 14; otherwise the same shall not be filed or read in any matter without the leave of the Court.