Supreme Court - Daily Orders
Dandup Wangail Negi vs Ramesh Chander Chajta on 8 April, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.801 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.7236/2011
DANDUP WANGAIL NEGI & ORS. Appellant(s)
VERSUS
RAMESH CHANDER CHAJTA & ORS. Respondent(s)
Date : 08/04/2015 This appeal was MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Vinod Sharma, Adv.
Mr. Bhaskar Y. Kulkarni, AOR
For Respondent(s) Mr. P.S. Patwalia, Sr. Adv. (Mentioned by)
Mr. Karamveer Jindal, Adv.
Mr. D.K. Sinha, AOR
UPON being mentioned the Court made the following
O R D E R
On mentioning, the matter is taken on Board. Let the matter be listed on 23rd April, 2015.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2015.04.09
09:25:52 IST
Reason: