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Supreme Court - Daily Orders

Dandup Wangail Negi vs Ramesh Chander Chajta on 8 April, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.801                              COURT NO.5               SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal No.7236/2011

  DANDUP WANGAIL NEGI & ORS.                                        Appellant(s)

                                                 VERSUS

  RAMESH CHANDER CHAJTA & ORS.                                      Respondent(s)


  Date : 08/04/2015 This appeal was MENTIONED today.


  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Appellant(s)                Mr. Vinod Sharma, Adv.
                                  Mr. Bhaskar Y. Kulkarni, AOR

  For Respondent(s)               Mr. P.S. Patwalia, Sr. Adv. (Mentioned by)
                                  Mr. Karamveer Jindal, Adv.
                                  Mr. D.K. Sinha, AOR


                         UPON being mentioned the Court made the following
                                            O R D E R

On mentioning, the matter is taken on Board. Let the matter be listed on 23rd April, 2015.





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master




Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2015.04.09
09:25:52 IST
Reason: