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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Kerala - Subsection

Section 43(3) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

(3)The Syndicate may refuse to approve the rulessubmitted to it or may return them to the authority or boardconcerned for further consideration or may approve the ruleswithout modifications or subject to such modifications as theSyndicate may deem fit.