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Orissa High Court

Union Of India And Others vs Sandeep Yadav @ Yadav .... Opposite ... on 17 September, 2021

Author: D. Dash

Bench: D. Dash

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                RVWPET No. 265 of 2020


                  Union of India and others           ....             Petitioners
                                                   Mr. S. Swain, Senior Advocate
                                              -versus-
                  Sandeep Yadav       @       Yadav ....           Opposite Party
                  Sandeep G.M.
                                                   Mr. T. R. Mohanty, Advocate


                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE D. DASH
                                        ORDER

Order No. 17.09.2021

03. 1. This petition is restored vide order passed today in the CMAPL No.83 of 2021.

2. This review petiton has been filed by the Opposite Parties seeking review/recall of the judgment dated 31st July, 2020 passed in W.P.(C) No.12861 of 2020 to a limited extent

3. Considering the submissions made, we find that no ground is made out for reviewing the said order dated 31st July, 2020.

4. The review petition is accordingly dismissed.

(Dr. S. Muralidhar) Chief Justice ( D. Dash ) Judge M. Panda