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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(8) in Himachal Pradesh Technical University Act, 2014

(8)When the Vice-Chancellor is unable to exercise his powers, perform his functions and discharge his duties owing to absence, illness or any other cause the Registrar shall act as Vice- Chancellor of the University.